Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(3)(d) in The Cotton Textiles (Control) Order, 1948

(d)[***] [Clause (d) omitted by G.S.R. 760, dated 29th June, 1959.]