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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2)(xvi) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(xvi)That I shall confine my operations to the space provided to me by the Corporation and if ever found to spread my activities beyond this space I understand that I shall be liable to pay fine as may be levied by the Corporation.