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State of Assam - Section

Section 7 in The Assam Frontier (Administration of Justice) Regulation, 1945

7. Control of Police.

- Every Civil Police State shall be under the control of the Deputy Commissioner but its administration with regard to the pay, allowances, clothing, transfer and discipline of the staff shall be vested in the Superintendent of Police of the District which furnished the staff or such other Police Officer as the Government may appoint in this behalf, provided that transfer shall be made in consultation with the Deputy Commission.