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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(e) in Police Regulations, Calcutta, 1968

(e)An officer to whom a command certificate is given shall carry in with him, endorse upon it, if he is literate, the action which he takes upon the orders given to him, and on his return hand it to the officer who issued it.