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Punjab-Haryana High Court

Jagan Nath vs Shanti Devi And Others on 9 August, 2012

Author: L.N. Mittal

Bench: L.N. Mittal

      IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH
                   ****
                              C.R. No.4632 of 2012
                             Date of Decision:09.08.2012

Jagan Nath
                                                         .....Petitioner
             Vs.

Shanti Devi and others
                                                         .....Respondents


CORAM:- HON'BLE MR. JUSTICE L.N. MITTAL

Present:-    Mr. Tribhawan Singla, Advocate for the petitioner.
                         ****


L.N. MITTAL, J.(Oral)

Counsel for the petitioner, after arguing the case for quite some time, seeks permission to withdraw the instant revision petition.

Dismissed as withdrawn.

August 09, 2012                               ( L.N. MITTAL )
renu                                               JUDGE