Punjab-Haryana High Court
Jagan Nath vs Shanti Devi And Others on 9 August, 2012
Author: L.N. Mittal
Bench: L.N. Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
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C.R. No.4632 of 2012
Date of Decision:09.08.2012
Jagan Nath
.....Petitioner
Vs.
Shanti Devi and others
.....Respondents
CORAM:- HON'BLE MR. JUSTICE L.N. MITTAL
Present:- Mr. Tribhawan Singla, Advocate for the petitioner.
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L.N. MITTAL, J.(Oral)
Counsel for the petitioner, after arguing the case for quite some time, seeks permission to withdraw the instant revision petition.
Dismissed as withdrawn.
August 09, 2012 ( L.N. MITTAL ) renu JUDGE