Madhya Pradesh High Court
Rajesh Singh Thakur @ Hari Om Baba vs The State Of Madhya Pradesh on 9 March, 2016
MCRC-865-2016 (RAJESH SINGH THAKUR @HARI 0MBABA Vs THE STATE OFIWADHYA PRADESH) 09-03-2016
Shri Satyam Agrawal, Advocate for applicant. Shri Ajay Tamrakar, Panel Lawyer for non--applicant. List on 15.3.2016 as prayed by learned counsel for the appHcant (J.K. MAHESHWARI) JUDGE