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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(1)(a) in Telangana Rights in Land and Pattadar Pass Books Act, 1971

(a)the names of all persons who are owners, pattadars, mortgagees, occupants or tenants of the lands;