Delhi High Court - Orders
Court On Its Own Motion Re: Suicide ... vs Unknown on 13 May, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Najmi Waziri
$~Special DB-Item-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 793/2017, CRL.M.A. 13198/2017 (For taking
cognizance against Dr. Ashok Chauhan), CRL.M.A. 14493/2017
(Impleadment), CRL.M.A. 15145/2017 (Directions), CRL.M.A.
16619/2017 (Directions), CRL.M.A. 16639/2017 (Directions),
CRL.M.A. 3556/2018 (Directions), CRL.M.A. 4559/2018 (For
documents on record), CRL.M.A. 8441/2018 (Additional
documents), CRL.M.A. 34126/2019 (For written submissions on
record) and CRL.M.A. 4524/2020 (For recusal)
COURT ON ITS OWN MOTION RE: SUICIDE COMMITTED
BY SUSHANT ROHILLA, LAW STUDENT OF I.P.
UNIVERSITY ..... Petitioner
Through: None.
versus
....... ..... Respondent
Through: Mr. Vikas Singh, Senior Advocate
with Mr. Raajan Chawla, Mr.
Gautam Chauhan and Mr. Shyam
Singh, Advocates for Amity Law
School, Delhi.
Mr. Harsh Kaushik and Mr. Sachin
Akhoury, Advocates for GGSIPU.
Ms. Ginny J. Rautray, Mr. Navdeep
Singh and Mr. Samrat Anand,
Advocates for IIFT, SAU and JNU.
Mr. B.P. Nahar, Advocate for Dr.
B.R. Ambedkar University, Delhi.
Mrs. Avnish Ahlawat, Standing
Counsel with Ms. Palak Rohmetra,
Advocates for DTU/NSUT &
IGTUW.
Mr. Keshav Datta and Mr. Saurabh
Malhotra, Advocates for intervener
W.P. (CRL.) 793/2017 Page 1 of 2
with Mr. Mehak Rohilla, intervener
in-person.
Mr. Binod Kumar Jha, Advocate for
National School of Drama.
Dr. Subhash C. Gupta, Advocate for
National Museum Institute.
Ms. Nandita Rao, Additional
Standing Counsel (Criminal) with
Mr. Amit Peswani, Advocate for the
State.
Mr. Honey Khanna, Advocate.
Mr. Piyush Sharma and Mr. Suresh
Kumar Garg, Advocates for IARI.
Mr. Yashvardhan, Ms. Smita Kant,
Ms. Kritika Nagpal and Mr. Lakshay
Agrawal, Advocates for DPSRU.
Mr. Siddharth Panda, Advocate for
ILBS.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 13.05.2022 Renotify this criminal writ petition for further hearing on 20.05.2022.
SIDDHARTH MRIDUL, J.
NAJMI WAZIRI, J.
MAY 13, 2022/'AA' W.P. (CRL.) 793/2017 Page 2 of 2