Madhya Pradesh High Court
Union Of India vs Garnish Electronics Pvt.Ltd. Through ... on 29 July, 2025
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE
HON'BLE SHRI JUSTICE SUBODH ABHYANKAR
_____________________ Indore, Dated: 29/07/2025 Due to paucity of time, following matters could not be taken up, therefore, they are adjourned and are directed to be listed on 01/08/2025.
Serial Nos.
36 to 47, 49, 50, 52, 53, 54, 56 to 79, 81, 83 to 115, 117 to 141 and 146 Including connected cases.
I.R., if any, passed in any of above mentioned matters to continue till the next date of hearing.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 7/29/2025 5:49:43 PM