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Madhya Pradesh High Court

Union Of India vs Garnish Electronics Pvt.Ltd. Through ... on 29 July, 2025

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

                                  IN THE HIGH COURT OF MADHYA PRADESH
                                                            AT INDORE
                                                             BEFORE
                                  HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

_____________________ Indore, Dated: 29/07/2025 Due to paucity of time, following matters could not be taken up, therefore, they are adjourned and are directed to be listed on 01/08/2025.

Serial Nos.

36 to 47, 49, 50, 52, 53, 54, 56 to 79, 81, 83 to 115, 117 to 141 and 146 Including connected cases.

I.R., if any, passed in any of above mentioned matters to continue till the next date of hearing.

(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 7/29/2025 5:49:43 PM