Shaikh Naseer Hussain Mulani And Anr vs The State Of Mah And Ors on 4 April, 2022

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Bombay High Court

Shaikh Naseer Hussain Mulani And Anr vs The State Of Mah And Ors on 4 April, 2022

Author: S.G. Mehare

Bench: R.D. Dhanuka, S.G. Mehare

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            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                26 WRIT PETITION NO.8606 OF 2021
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28 INCOME TAX APPEAL NO.78 OF 2013 ...

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Learned counsel for the respective parties are present. Learned AGP's in respective matters are present.

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CORAM : R.D. DHANUKA & S.G. MEHARE, J.J. DATED : 04th APRIL, 2022 3/4 ::: Uploaded on - 06/04/2022 ::: Downloaded on - 07/04/2022 00:33:14 ::: board disc.odt PER COURT.:-

1. Due to paucity of time, the matters could not be reached.

2. Stand over to 20.06.2022.

3. Interim/ad-interim relief, if any granted earlier, to continue till then.

(S.G. MEHARE. J.) (R.D. DHANUKA, J.) Mujaheed// 4/4 ::: Uploaded on - 06/04/2022 ::: Downloaded on - 07/04/2022 00:33:14 :::

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