Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Chattisgarh - Subsection Section 12(4) in Indira Kala Sangit Vishwavidyalaya Act, 1956 (4)No person who is connected with the Vishwavidyalaya or any college shall be elected or nominated on the committee under sub-section (2).
