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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Goa - Subsection

Section 105(a) in The Goa, Housing Board Act, 1968

(a)to co-operate with the [Secretary] [In place of word 'Chairman' the word 'Secretary' substituted by Amendment Act 32 of 2001.] for carrying into effect and enforcing the provisions of this Act or any rule enforcing the provisions of this Act or any rule or regulation made thereunder;