Kerala High Court
For Information Purpose Only vs A.P. Basheer on 23 March, 2021
Bench: A.Muhamed Mustaque, Kauser Edappagath
OP (FC) 171/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
Tuesday,the 23rd day of March 2021/2nd Chaithra, 1943
For information purpose only
OP (FC) No.171/2021(R)
PETITIONERS/RESPONDENTS/RESPONDENTS
1. A.P. BASHEER, AGED 48 YEARS, S/O. MOYTHEENKUTTI,
AMBATT PUTHILLATH VEEDU, KANUR, VAKKADU,
TIRUR TALUK, MALAPPURAM DISTRICT.
2. SYFUNNESA, AGED 44 YEARS, W/O. BASHEER,
AMBATT PUTHILLATH VEEDU, KANUR, VAKKADU,
TIRUR TALUK, MALAPPURAM DISTRICT.
RESPONDENT/PETITIONER/PETITIONER
NOUSHAD P.V., AGED 33 YEARS, S/O. ABDULLAKUTTI,
PUTHUVEETIL HOUSE, VAKKADU AMSOM, DESOM,
PADINJAREKKARA P.O., MALAPPURAM DISTRICT, PIN-676 562,
PURATHUR, TIRUR TALUK, MALAPPURAM DISTRICT.
OP (Family Court) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP (FC) the High Court be pleased to
stay the execution and all further proceedings pursuant to the order in IA
No.2/2020 in OP No.558/2020 of the Family Court, Tirur dated 17/02/2021,
pending disposal of the above Original Petition (Family Court).
This petition coming on for orders upon perusing the petition and the
affidavit filed in support of OP (FC) and upon hearing the arguments of M/S
G.SREEKUMAR (CHELUR), Advocate for the petitioner and of M/S DEEPA
NARAYANAN & ASHA MARIAM MATHEWS, Advocates for the respondent, the court
passed the following:
P.T.O.
OP (FC) 171/2021 2/2
O R D E R
Petitioners and respondent are directed to appear before this Court on 05/04/2021 at 10.15 a.m. The respondent is also directed to produce the child before this Court on that day.
In the meanwhile there shall be an interim order as prayed for. Post on 05/04/2021.
For information purpose only 23-03-2021 Sd/-
A.MUHAMED MUSTAQUE,JUDGE Sd/-
KAUSER EDAPPAGATH,JUDGE /true copy/ Sd/-
ASSISTANT REGISTRAR