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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(2)Where the roll is to be revised intensively, it shall be prepared afresh and rule 4 to 8 shall apply in relation to such revision as they apply in relation to the first preparation of a roll.