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Karnataka High Court

Sri.S.Krishnamurthy vs The Commissioner on 20 March, 2017

Author: Ravi Malimath

Bench: Ravi Malimath

                           1


     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

               ON THE 20TH DAY OF MARCH, 2017

                        BEFORE

         THE HON'BLE MR.JUSTICE RAVI MALIMATH

      WRIT PETITION Nos. 21519-21546/2014 (LA BDA)

BETWEEN:

1.    SRI S.KRISHNAMURTHY
      S/O LATE SHESHACHAR,
      AGED ABOUT 56 YEARS,
      R/AT NO.4/14, QUARTERS IVRI,
      HEBBAL, BANGALORE - 560 024.

2.    SRI K.T.RAMESHKUMAR,
      S/O LATE SRI A.K.THIRUVENGADAM,
      AGED ABOUT 59 YEARS,
      R/AT NO.412, GROUND FLOOR,
      6TH MAIN, 4TH "D" CROSS,
      HRBR LAYOUT, 2ND BLOCK,
      KALYANANAGAR, BANGALORE-560 043

3.    K.T.GEETHA SAMPATHKUMARI,
      D/O LATE SRI A.K.THIRUVENGADAM,
      AGED ABOUT 63 YEARS,
      R/AT NO.213, "MALATHI NILAYAM"
      7TH B MAIN, 1ST BLOCK, KALYANANAGAR,
      BANGALORE-560 043

4.    SMT J.H.MANJULA,
      W/O RANGANATHAPPA,
      AGED ABOUT 51 YEARS,
      R/ AT NO.26, AECS LAYOUT,
      2ND STAGE, 6TH MAIN, 16TH CROSS,
      SANJAYNAGAR, BANGALORE-560 094

5.    SRI P.N.PRABHU,
      S/O NAGAPPA,
      AGED ABOUT 44 YEARS,
      R/AT NO.167, 5TH MAIN,
                           2


     KHB COLONY, 2ND STAGE,
     BANGALORE-560 079

6.   SMT.PUTTAMMA,
     W/O CHIKKA BALAIAH,
     AGED ABOUT 64 YEARS,
     R/AT NO.102, 3RD MAIN,
     3RD STAGE, 3RD BLOCK,
     BASAVESWARANAGAR,
     BANGALORE - 560 079.

7.   SRI C.SHIVAMADAV,
     S/O C.SHANKARRAJU,
     AGED ABOUT 39 YEARS,
     R/AT VENKATAREDDYPALLI
     VILLAGE AND POST, KODUR (RS)
     CUDDAPH DISTRICT, A.P.-516101

8.   SRI.RAVI GANESH
     S/O LATE D VASUDEVAN
     AGED ABOUT 39 YEARS,
     R/AT NO.11/2
     RUDRAPPA GARDEN,
     KASTURIBA NAGAR POST,
     MYSORE ROAD,
     BANGALORE-560 026

9.   SRI H.PRASAD,
     S/O A.D.HANUMANTHAPPA,
     AGED ABOUT 44 YEARS,
     R/ AT NO.26, AECS LAYOUT,
     2ND STAGE, 6TH MAIN, 16TH CROSS,
     SANJAYNAGAR, BANGALORE-560 094

10. SRI K.RADHAKRISHNAN,
    S/O LATE SRI.C.BHASKARAN NAIR,
    AGED ABOUT 61 YEARS,
    R/ AT NO.3/1, IVRI CAMPUS,
    HEBBAL, BANGALORE-560 024

11. SRI.N.JAIRAJ
    S/O LATE V.NARAYANA SWAMY,
    AGED ABOUT 59 YEARS,
    R/ AT NO.241, 7TH MAIN,
                         3


    PILLANNA GARDEN, 3RD STAGE,
    BANGALORE-560 045

12. SMT SUJATHA,
    W/O M.SUBRAMANYAM,
    AGED ABOUT 41 YEARS,
    R/AT VENKATAREDDYPALLI
    VILLAGE AND POST, KODUR (RS)
    CUDDAPH DISTRICT, A.P.-516 101

13. SRI GOLLA RAMALINGA REDDY
    S/O GOLLA PITCHI REDDY,
    AGED ABOUT 56 YEARS,
    R/ AT IVRI CAMPUS,
    HEBBAL, BANGALORE-560 024

14. SMT.V.RAMA
    W/O DR.V.V.SURYANARAYAN
    AGED ABOUT 56 YEARS,
    R/ AT IVRI CAMPUS,
    HEBBAL, BANGALORE-560 024

15. MR.MATHEW P. THOMAS
    S/O LATE REV. FR.P.C.THOMAS
    AGED ABOUT 61 YEARS,
    R/ AT NO.31, 'THANALI'
    2ND CROSS, 3RD BLOCK,
    DASAPPA LAYOUT, RAMAMURTHYNAGAR,
    BANGALORE-560 016

16. DR.G.VENKATESWARALU,
    S/O CHANDRAMOULI,
    AGED ABOUT 54 YEARS,
    R/AT IIHR, HESARAGHATTA,
    BANGALORE-560 089

17. SRI.HALAGURU AMARESHWARA,
    S/O LATE GURUSHANTHAPPA,
    AGED ABOUT 53 YEARS,
    R/AT NO.92 OLD POST
    OFFICE ROAD, 2ND BLOCK,
    T.R.NAGAR, BANGALORE-560 028
                         4


18. SMT.DEEPA MATHUR,
    W/O A.M.MATHUR,
    AGED ABOUT 60 YEARS,
    R/ AT IVRI CAMPUS,
    HEBBAL, BANGALORE-560 024

19. SMT.V.ANITHA,
    W/O J.VASUDEVAN,
    AGED ABOUT 46 YEARS,
    R/ AT NO.40 VARMA LAYOUT
    (THAMMEGOWDA LAYOUT)
    DR.S.R.K.STREET, THANISANDRA
    MAIN ROAD, VIDYASAGAR,
    BANGALORE-560 017

20. DR.SATHYANARAYANA SAHA,
    S/O LATE MR. SHARATCHANDRA SAHA,
    AGED ABOUT 73 YEARS,
    R/ AT QUARTER NO.IV/8,
    IVRI CAMPUS, HEBBAL,
    BANGALORE-560 024.

21. SMT.S.MALATHI,
    W/O SRI.T.SANNATH KUMAR,
    AGED ABOUT 47 YEARS,
    R/AT NO.213, MALATHI NILAYAM,
    7TH B MAIN, HRBR LAYOUT,2ND BLOCK,
    KALYANANAGAR, BANGALORE-560 043

22. SMT.GUNTUR SWARNALATHA,
    W/O GUNTUR BUTCHAIAH,
    AGED ABOUT 62 YEARS,
    R/AT IVRI CAMPUS, HEBBAL,
    BANGALORE-560 024

23. SRI.B.RAMESH,
    S/O N.BISAPPA,
    AGED ABOUT 44 YEARS,
    R/ AT NO.23, GURUKRUPA,
    SRINIVASA COCONUT GARDEN,
    NAGASHETTAHALLI,
    R.M.V. II STAGE,
    BANGALORE-560 094
                         5


24. DR.D.V.SUDHAKAR RAO,
    S/O D.P.VENKATASUBBARAYADU,
    AGED ABOUT 56 YEARS,
    WORKING IN DIVISION PHT,
    IIHR,HESARAGHATTA LAKE (POST)
    BANGALORE-560 089

25. SMT.SAMBARU KRISHNAVENI,
    W/O DR.K.GANESH,
    AGED ABOUT 55 YEARS,
    R/ AT IVRI CAMPUS,
    HEBBAL, BANGALORE-560 024

26. SRI.G.N.NARAYANASWAMY,
    S/O NARAYANAPPA,
    AGED ABOUT 47 YEARS,
    R/ AT GALLAHALLI VILLAGE,
    MINDIGAL POST, CHINTAMANI
    TALUK-562103 CHIKKABALLAPUR DIST.

27. SMT.LEELAVATHI,
    W/O SRI S.R.NAGARAJU,
    AGED ABOUT 51 YEARS,
    R/ AT NO.9, RAMASWAMY STREET,
    J.C.NAGAR, BANGALORE-560 006

28. SMT.GIRIJA
    W/O PRABHAKARRAJU,
    AGED ABOUT 58 YEARS,
    R/ AT VENKATAREDDYPALLI
    VILLAGE AND POST,KADUR (RS)
    CUDDAPH DISTRICT, A.P.-516101

29. SMT. C. SUSHEELA,
    W/O SHANKAR RAJU,
    AGED ABOUT 46 YEARS,
    R/AT VENKATAREDDYPALLI
    VILLAGE & POST, KODUR RS
    CUDDAPH DISTRICT, A.P.-516101
                                    ...PETITIONERS

(BY SRI SREENIVASAMURTHY S. R., ADVOCATE)
                                6



AND

1.    THE COMMISSIONER,
      BANGALORE DEVELOPMENT AUTHORITY
      SANKEY ROAD, BANGALORE 560 020

2.    THE LAND ACQUISITION OFFICER,
      BANGALORE DEVELOPMENT AUTHORITY,
      SANKEY ROAD, BANGALORE-560 020
                                    ....RESPONDENTS

(BY SRI G. LAKSHMEESH RAO, ADV. AND
    SRI. B. S. SACHIN, ADV. FOR R-1 & R2.)

     THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO ISSUE AN ORDER OR MANDAMUS TO THE
RESPONDENTS TO CONSIDER THE REPRESENTATION
DTD.10.4.2014    AT   ANNEXURES-AD1      TO   AD6
DTD.3.3.2014 ALONG WITH RTI REQUISITION.

     THESE WRIT PETITIONS COMING ON FOR ORDERS,
THIS DAY, THE COURT MADE THE FOLLOWING:

                             ORDER

The petitioners seek for a writ of mandamus to direct Respondents to consider the representations - Annexure- AD.1 dated 10.04.2014 and Annexure-AD6 dated 03.03.2014

2. The learned counsel appearing for the respondents submits that, if a reasonable time is granted, the said representations will be considered in accordance with law.

7

4. In view of the submission made, the writ petitions are disposed off. The respondent no.1 is directed to consider the representations - Annexure-AD.1 dated 10.04.2014 and Annexure-AD6 dated 03.03.2014 and pass appropriate orders therein in accordance with law, within a period of six months from the date of receipt of a copy of this order.

Pending IA No.1/2014 for amendment, stands rejected.

SD/-

JUDGE KGR