Patna High Court - Orders
Smt.Nalini Mishra & Ors vs Braj Kishore Mishra on 6 December, 2018
Author: Shivaji Pandey
Bench: Shivaji Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Test Suit No.2 of 2004
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Smt.Nalini Mishra & Ors
... ... Petitioner/s
Versus
Braj Kishore Mishra
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Dhirendra Nr.Mallik
For the Respondent/s : Mr. Madan Prasad Singh
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
54 06-12-2018Let this case be listed in the 2 nd week of January, 2019.
In the meantime, it is expected that the petitioner would comply the provision of Section 317 of the Indian Succession Act.
(Shivaji Pandey, J) rishi/-
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