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Patna High Court - Orders

Smt.Nalini Mishra & Ors vs Braj Kishore Mishra on 6 December, 2018

Author: Shivaji Pandey

Bench: Shivaji Pandey

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                           Test Suit No.2 of 2004
                   ======================================================
                   Smt.Nalini Mishra & Ors

                                                                          ... ... Petitioner/s
                                                    Versus
                   Braj Kishore Mishra

                                                             ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s   :     Mr. Dhirendra Nr.Mallik
                   For the Respondent/s   :     Mr. Madan Prasad Singh
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                                         ORAL ORDER

54    06-12-2018

Let this case be listed in the 2 nd week of January, 2019.

In the meantime, it is expected that the petitioner would comply the provision of Section 317 of the Indian Succession Act.

(Shivaji Pandey, J) rishi/-

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