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State of Gujarat - Section

Section 16 in Gujarat Organic Agricultural University Act, 2017

16. Functions of Research Council.

- The Research Council shall consider and make recommendations in respect of:
(i)the research programmes and projects undertaken or to be undertaken by the various University scientists in the field of organic agriculture and allied sciences and their prioritization, monitoring and evaluation;
(ii)physical, fiscal and administrative facilities required for implementing research projects;
(iii)orienting research to meet farmers and needs of other stake holders;
(iv)Public-Private Partnership in research;
(v)any other matter pertaining to research programmes which may be referred to it by the Vice-Chancellor or the Board or any other authorities of the University.