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[Cites 0, Cited by 0] [Section 40(9)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(9)(b) in The Industrial Reconstruction Bank Of India Act, 1984

(b)confirming the order of attachment and directing the sale of the attached property, or the transfer of the management of the assisted industrial concern to the Reconstruction Bank or to its nominee; or