Bombay High Court
Munna @ Digvijay Sambhaji Nimhan And Ors vs The State Of Maharashtra on 8 January, 2020
Author: Surendra P. Tavade
Bench: Ranjit More, Surendra P. Tavade
Sachin Digitally signed
by Sachin R. Patil
Date: 2020.01.16
R. Patil 15:35:02 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 1 OF 2019
IN
CRIMINAL APPEAL NO. 1176 OF 2019
Munna @ Digvijay Sambhaji Nimhan
and others. ..Applicants.
Versus
State of Maharashtra. ..Respondent.
Mr. Amit Desai, Senior Advocate i/b Vipin Bidkar for the
Applicants.
Mr. J. P. Yagnik, APP for the Respondent-State.
Mr. Kishan Choudhari for original complainant.
Coram : RANJIT MORE &
SURENDRA P. TAVADE, JJ.
Date : January 8, 2020. P. C. :
1. Stand over to 21st January 2020.
2. In the meanwhile, Registry is directed to call for the record and proceedings of the subject special case from the Court below.
[SURENDRA P TAVADE, J.] [RANJIT MORE, J.] patilsr 1/ 1