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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(3) in The Orissa Tourism Service Rules, 1980

(3)The list of candidate recommended by the Commission shall remain valid far one year from the date of the recommendation, provided that its validity may be extended by Government in consultation with the Commission for such periods as may be considered necessary but not exceeding one year at the most.