Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 602C] [Entire Act] State of Uttar Pradesh - Subsection Section 602C(iii) in The General Rules (Civil), 1957 (iii)hand over to or cause a copy of the charge to be served upon, the complainant and the pleader or the Mukhtar;
