Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 218(5)] [Section 218] [Entire Act] Union of India - Subsection Section 218(5)(b) in The Dedicated Freight Corridor Railway General Rules, 2018 (b)the Loco pilot shall not start his train unless such interval has elapsed after the departure of the last train mentioned on authority form 15;