Supreme Court - Daily Orders
M/S. Hot Metal Forge(I)P.Ltd. Thr. Its ... vs Union Of India on 6 November, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.603 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. NO.4 in Writ Petition(s)(Civil) No(s). 588/2013
M/S. HOT METAL FORGE(I)P.LTD. & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln.(s) for modification of Court's order and office report)
Date : 06/11/2015 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Pallav Shishodia, Sr. Adv.
Mr. Rajiv Kumar, Adv.
Mr. R.N. Singh, Adv.
Ms. Kusum Chaudhary,Adv.
For Respondent(s) Mr. Subramonium Prasad, Sr. Adv.
Mr. Suresh Dutt Dobhal, Adv.
Mr. Yugank Goel, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The application is rejected.
(VINOD KUMAR) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Vinod Kumar Date: 2015.11.07 13:19:04 IST Reason: