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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(5)(d) in Telangana Vaidya Vidhana Parishad Act, 1986

(d)to procure, stock and distribute drugs, diet, linen and other consumables among the dispensaries, and hospital;