Section 11(c) in The Gujarat Provincial Municipal Corporations Act, 1949
(c)absents himself from [***] [The words 'or is unable to attend' were deleted by Gujarat 1 of 1979, Section 4 (w.r.e.f. 26-09-1978) (w.r.e.f. 26-09-1978).] the meetings of the Corporation during six successive months from any cause whatever, whether approved by the Corporation or not; or
