Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Arunachal Pradesh - Subsection Section 62(3) in Arunachal Pradesh Panchayat Raj Act, 1997 (3)Subject to such rules as may be made in this behalf the Anchal Samiti may appoint such other officers and employees and in such number as may time to time as may be necessary.
