Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 90(1)] [Section 90] [Entire Act] State of Uttarakhand - Subsection Section 90(1)(q) in Uttarakhand Panchayati Raj Act, 2016 (q)[ He has not passed High School or equivalent examination from any recognised institution/ Board: