Delhi High Court - Orders
Dolby International Ab vs He Assistant Controller Of Patents And ... on 24 May, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 10/2021 & I.A. 13552/2021
DOLBY INTERNATIONAL AB ..... Appellant
Through: Ms. Vindhya S. Mani and Ms. Justina
Mathew, Advocates.
versus
HE ASSISTANT CONTROLLER
OF PATENTS AND DESIGNS ..... Respondent
Through: Mr. Harish Vaidyanathan Shankar,
Central Government Standing Counsel with Ms. S.
Bushra Kazim, Mr. Srish Kumar Mishra and
Mr.Sagar Mehlawat, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 24.05.2022 Mr. Harish Vaidyanathan Shankar, learned Central Government Standing Counsel appearing on behalf of the Respondent seeks a further period of four weeks to file reply.
Let the needful be done positively within a period of four weeks from today.
Rejoinder, if any, be filed before the next date of hearing. List on 29.08.2022.
JYOTI SINGH, J MAY 24, 2022/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:25.05.2022 14:54:28