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Bombay High Court

Keyman Advisory Services Pvt. Ltd vs Assistant Commissioner Of Income Tax ... on 19 June, 2023

Author: K. R. Shriram

Bench: K. R. Shriram

                                      1/2                WPl-7992-2023&ors.doc



                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                         WRIT PETITION (L) NO.7992 OF 2023
Munishree Exports Private Limited             .....Petitioner
         Vs.
Income Tax Officer, Ward
5(2)(1) Mumbai and Ors.                       .....Respondents
                                       AND
                         WRIT PETITION (L) NO.3998 OF 2023
Keyman Advisory Services Pvt Ltd.             .....Petitioner
         Vs.
Assistant Commissioner of Income Tax,
Central Circle 7(1) Mumbai and Ors.     .....Respondents
                                  AND
                  WRIT PETITION (L) NO.10112 OF 2023
Kores India Limited                           .....Petitioner
         Vs.
Deputy Commissioner of Income Tax,
Circle 6(1)(2), Mumbai and Ors.        .....Respondents
                                AND
                  WRIT PETITION (L) NO.9730 OF 2023
Shivang Rajesh Singhania                      .....Petitioner
         Vs.
Income Tax Officer, Ward
19(2)(4) Mumbai and Ors.                      .....Respondents
                                       AND
                         WRIT PETITION (L) NO.9715 OF 2023

Sridutt Construction                          .....Petitioner
         Vs.
Assistant Commissioner of Income Tax,
Central Circle 19(3) Mumbai and Ors.    .....Respondents
                                  AND
                   WRIT PETITION (L) NO.9600 OF 2023
Sridutt Construction                          .....Petitioner
         Vs.


Gauri Gaekwad



       ::: Uploaded on - 21/06/2023                ::: Downloaded on - 22/06/2023 07:53:17 :::
                                         2/2                     WPl-7992-2023&ors.doc



Assistant Commissioner of Income Tax,
Central Circle 19(3) Mumbai and Ors.    .....Respondents
                                  AND
                   WRIT PETITION (L) NO.9594 OF 2023
Sridutt Construction                             .....Petitioner
         Vs.
Assistant Commissioner of Income Tax,
Central Circle 19(3) Mumbai and Ors.    .....Respondents
                                  AND
                   WRIT PETITION (L) NO.9599 OF 2023
Sridutt Construction                             .....Petitioner
         Vs.
Assistant Commissioner of Income Tax,
Central Circle 19(3) Mumbai and Ors.      .....Respondents
                                   ----
Ms Rutuja N Pawar a/w Ms Hetal Laghave for petitioners.
Mr. Devvrat Singh for Respondent Revenue.
                                   ----
                              CORAM : K. R. SHRIRAM AND
                                        FIRDOSH P. POONIWALLA, JJ.

DATED : 19th JUNE 2023 P.C. :

1 Not on board. Upon mentioning taken on board. 2 Respondents to file reply and serve a copy thereof on or before 10th July 2023. Rejoinder, if any, to be filed and copy served by 17 th July 2023.
3 Petitions be listed on 25th July 2023. 4 The ad-interim granted earlier to continue until 8 th August 2023.

(FIRDOSH P. POONIWALLA, J.) (K. R. SHRIRAM, J.) Gauri Gaekwad ::: Uploaded on - 21/06/2023 ::: Downloaded on - 22/06/2023 07:53:17 :::