Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act] State of Chattisgarh - Subsection Section 22(1)(c) in Chhattisgarh Municipal Revenue (Establishment of Regulatory Commission) Act, 2011 (c)All sums received by the Commission from such other sources as may be decided upon by the Government.