Central Administrative Tribunal - Madras
P Chidambaram vs M/O Railways on 29 November, 2023
1 OA No.310/00401/2016
CENTRAL ADMINISTRATIVE TRIBUNAL
CHENNAI BENCH
OA/310/00401/2016
Dated Wednesday the 29th day of November Two Thousand Twenty Three
CORAM :
HON'BLE MS. LATA BASWARAJ PATNE, Member (J)
&
HON'BLE MR. VARUN SINDHU KUL KAUMUDI, Member (A)
P.Chidambaram, S/o.M.Periyasamy,
Grade - I/Teacher/Commerce,
Railway Higher Secretary School,
Palghat, Kerala State.
Res.address.
122/3, Sivakami Complex,
V.O.C.Street, Poonmalaipatti,
Tiruchy - 620 004. ... Applicant
By Advocate Mr.G.Palani
Vs
1. Union of India rep by
The Chief Personnel Officer,
Southern Railway,
Park Town,
Chennai -3.
2.The Senior Divisional Personnel Officer,
Palghat Division,
Southern Railway,
Palghat-678 002
Kerala State.
2 OA No.310/00401/2016
3. Mr.T.Velmurugan,
Grade - II/Teacher/History,
Railway Higher Secondary School,
Palghat, Southern Railway,
Palghat-678 002
Kerala State.
4.Mr.K. Lataswamy.
Teacher/Grade - II, Hindi,
Railway Mixed Higher Secondary School,
English Medium,
Perambur, Chennai. ... Respondents
By Advocate Mr.R.S.Krishnaswamy
3 OA No.310/00401/2016
ORAL ORDER
(Pronounced by Hon'ble Ms. Lata Baswaraj Patne, Member(J)) When the matter is taken up for hearing, there is no representation for the applicant. Even on the previous occasion also i.e. on 20.11.2023 neither the counsel for the applicant nor the applicant is present and hence the matter is posted under the caption "For Dismissal" today. It is evident that the applicant is not interested in prosecuting the matter.
2. In view of the above, OA is dismissed for default. No order as to costs.
(Varun Sindhu Kul Kaumudi) (Lata Baswaraj Patne)
Member (A) Member (J)
29.11.2023
AS