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[Cites 0, Cited by 0] [Section 2(41)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(41)(viii) in The M.P. Bhumi Vikas Rules, 1984

(viii)"Storage Building"means any building or part of a building used primarily for the storage or sheltering of goods, wares or merchandise and include ware houses, cold storage,, freight depots, transit sheds, store houses, public garages hangers, truck terminals, grain elevators, barns and stables;