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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(3)The Adhyaksha shall, immediately after the scrutiny of the nominations and withdrawals, announce the names of the validly nominated candidates in Form II and shall also cause a list thereof to be published by affixing it on the notice board of the Panchayat.