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Delhi High Court - Orders

Suhail Ahmed Khan vs Union Of India & Ors on 3 August, 2022

Author: Satish Chandra Sharma

Bench: Chief Justice, Subramonium Prasad

                             $~22, 23, 24
                             *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +       W.P.(C) 7869/2014 & CM APPLs. 18461/2014, 18462/2014,
                                     18673/2014, 18674/2014, 10741/2018, 21138/2018
                                     SUHAIL AHMED KHAN                              ..... Petitioner
                                                        Through:   Mr. D P Singh, Mr. Devansh Arya,
                                                                   Advocates

                                                        versus

                                     UNION OF INDIA & ORS                             ..... Respondents
                                                        Through:   Mr. Anil Soni, CGSC for R-1

                                                                   Mr. Anuj Aggarwal, ASC for
                                                                   GNCTD with Ms.Ayushi Bansal,
                                                                   Mr.Sanyam Suri, Advocates for R-3
                                                                   & R-7

                                                                   Ms. Puja Kalra, Standing Counsel for
                                                                   MCD with Mr.Virendra Singh,
                                                                   Advocate for R-5

                                                                   Mr. Tushar Gupta, Mr.Sumit Kumar
                                                                   Mishra, Advocates for R-6

                                                                   Dr.Farrukh Khan, Mr.Saif Uddin
                                                                   Khan, Advocates for R-8

                                                                   Mr. Wajeesh Shafiq, Standing
                                                                   Counsel for DWB with Ms.Ramsha
                                                                   Shan, Ms.Sabika Ahmad, Advocates
                                                                   with Ms.Shaista Siddiqui, Law
                                                                   Officer DWB




Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA              W.P.(C) 7869/2014 & etc.                                         Page 1 of 3
Signing Date:05.08.2022
17:31:03
                              +       W.P.(C) 7976/2014 & CM APPLs. 18696/2014, 41421/2017,
                                     7397/2020
                                     AJAY GAUTAM                               ..... Petitioner
                                                        Through:   Petitioner-in-person

                                                        versus

                                     DELHI WAQF BOARD & ORS                               ..... Respondents
                                                        Through:   Mr. Manish Moha, CGSC with
                                                                   Mr.Devendra     Kumar, Ms.Priti,
                                                                   Advocates for R-3

                                                                   Inspector Rajeev Rana, Police Station
                                                                   Jama Masjid

                                                                   Dr.Farrukh Khan, Mr.Saif Uddin
                                                                   Khan, Advocates for R-8




                             +       W.P.(C) 7990/2014 & CM APPL. 18716/2014
                                     V.K. ANAND                                              ..... Petitioner
                                                        Through:

                                                        versus

                                     UNION OF INDIA & ORS                                 ..... Respondents
                                                        Through:   Mr. Manish Moha, CGSC with
                                                                   Mr.Devendra     Kumar,  Ms.Priti,
                                                                   Advocates for R-1 & R-2

                                                                   Mr. Satyakam, ASC for GNCTD with
                                                                   Mr.Alok Raj, Advocate for R-3

                                                                   Dr.Farrukh Khan, Mr.Saif Uddin


Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA              W.P.(C) 7869/2014 & etc.                                             Page 2 of 3
Signing Date:05.08.2022
17:31:03
                                                                      Khan, Advocates for R-8



                                     CORAM:
                                     HON'BLE THE CHIEF JUSTICE
                                     HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                        ORDER

% 03.08.2022

1. It is already 4:45 PM.

2. List on 14.11.2022.

SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J AUGUST 03, 2022 hsk Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA W.P.(C) 7869/2014 & etc. Page 3 of 3 Signing Date:05.08.2022 17:31:03