Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Protection of Plant Varieties and Farmers' Rights Scheme, 2015

(1)The claim for purposes of Section 41 shall be filed in triplicate in accordance with the first Schedule before the concerned notified centre.