Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act] State of Maharashtra - Subsection Section 60(2)(d) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005 (d)destroys, tampers with, or removes any apparatus or part of any apparatus meant for operation and maintenance of canal system;