Sri Gurappa G G vs Sri B Ramaiah on 23 September, 2010

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Karnataka High Court

Sri Gurappa G G vs Sri B Ramaiah on 23 September, 2010

Bench: Huluvadi G.Ramesh

1

Hi THE HIGH CQIRT OF KARNATAKA. AT BANGALORE
DNPEIIJ THIS THE 23" DAY OF SEPTEMBER $3010

BEFORE  _ % 3 A
TI-IE Honmn m2..1Usm:£.    

 

33¢-TWEEN:

S1-i Guxappa (3.613. V 
8/0.81")"; Guﬂmppa, 62 yams,  '
R/atHo.122A,7"=c:rcaa_, 8.6.     
Vemkabaahwara. Layou.t;DRC E'oat,~- 14  " "

[By_!'A£;lV§.   Adv.)

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judge

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