Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(w) in The Maharashtra Lifts, Escalators and Moving Walks Act, 2017 (w)"rated load" or "contract load" means the load at which the lift is designed to move as specified in the approved drawings ;
