Delhi High Court - Orders
Shabad Prakash Punia & Ors vs Union Of India & Ors on 23 November, 2020
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw, Asha Menon
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P. (C) 9252/2020, C.M. Appl. No.29844 /2020 (for exemption)
SHABAD PRAKASH PUNIA & ORS. .....Petitioners
Through: Mr. Ankur Chhibber, Mr.
Himanshu Shekhar Tiwari, Mr.
Anshuman Mehrotra, Mr. Harsh
Dhankar and Mr. Nikunj Arora,
Advocates
versus
UNION OF INDIA & ORS. ....Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 23.11.2020 CM No.29844 /2020 (for exemption)
1. Allowed, subject to just exceptions and as per extant rules.
2. The application is disposed of. W.P. (C) 9252/2020
3. We have been unable to hold physical court today.
4. List for hearing on 14th January, 2021.
RAJIV SAHAI ENDLAW, J.
ASHA MENON, J.
NOVEMBER 23, 2020 ak W.P. (C) 9252/2020 Page 1 of 1