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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(12) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(12)Election notice shall be sent through registered post/speed post to the members along with the Voter's List. Services of a Courier Services may be used in addition.