Supreme Court - Daily Orders
The State Of Jharkhand vs Nishkant Dubey on 17 July, 2023
Bench: Abhay S. Oka, Sanjay Karol
ITEM NO.28 COURT NO.11 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 7844/2023
(Arising out of impugned final judgment and order dated 13-03-2023
in WPCRL No. 448/2022 passed by the High Court of Jharkhand at
Ranchi)
STATE OF JHARKHAND Petitioner(s)
VERSUS
NISHKANT DUBEY & ORS. Respondent(s)
(FOR ADMISSION and IA No.122627/2023-EXEMPTION FROM FILING O.T.)
Date : 17-07-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE SANJAY KAROL
For Petitioner(s)
Mr. Arunabh Chowdhury, Sr. Adv.
Ms. Pragya Baghel, Adv.
Mr. Jayant Mohan, AOR
Mr. Karma Dorjee, Adv.
Mr. Dechen Wangdi Lachungpa, Adv.
Ms. Adya Shree Dutta, Adv.
Mr. Aniruddha Mahadevan Sethi, Adv.
For Respondent(s)
Mr. Maninder Singh, Sr. Adv.
Mr. Mahesh Agarwala, Adv.
Mr. Anshuman Srivastava, Adv.
Mr. Rishi K Awasthi, Adv.
Mr. Piyush Vatsa, Adv.
Ms. Ritu Arora, Adv.
Mr. Punit Vinay, AOR
UPON hearing the counsel the Court made the following
O R D E R
Application for exemption from filing official Signature Not Verified translation is allowed.
Digitally signed by Anita Malhotra Date: 2023.07.18Issue notice returnable on 22nd September, 2023. 17:15:55 IST Reason:
(ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER