Bombay High Court
Sudharani Dattatray Sambhale vs The State Of Maharashtra Through Its ... on 22 September, 2025
2025:BHC-AUG:25894
16-WP-11794-2024.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 11794 OF 2024
Sudharani Dattatray Sambhale
VERSUS
The State Of Maharashtra Through
Its Minister And Others
***
• Mr. S. N. Kendre, AGP for the Respondents/State *** CORAM : R. M. JOSHI, J DATE : SEPTEMBER 22, 2025 PER COURT :
1. None for the Petitioner. Even on the last date of hearing none has caused appearance for the Petitioner. This indicates that Petitioner has no interest in prosecuting the Petition. Hence, Petition stands dismissed for want of prosecution.
(R. M. JOSHI, J.) Umesh PAGE 1 OF 1