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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of Manipur - Subsection

Section 98(2)(z) in Manipur Land Revenue and Land Reforms Act, 1960

(z)the form of summons and other processes, notices, orders and proclamations to be issued or made by revenue officers and the manner of their service;