In this Act, unless the context otherwise requires, -(a)"memorandum" means the memorandum of association of the Society;(b)"prescribed" means prescribed by rules made under this Act;(c)"regulations" includes any rule or regulation ( by whatever name called ) which the Society is competent to make in the exercise of the powers conferred on it under the West Bengal Societies Registration Act, 1961, but shall not include any bye-laws or standing orders made under the regulations for the conduct of its day-to-day administration (West Bengal Act XXVI, 1961);(d)'Society" means the Asiatic Society being a society within the meaning of the West Bengal Societies Registration Act, 1961, and having its registered office in Calcutta (West Bengal Act XXVI, 1961).
