Section 2(24) in Jammu and Kashmir Municipal Corporation Act, 2000
(24)"House Gully" or "Service Passage" means a passage or strip of land constructed, set apart or utilized for the purpose of serving as a carrying a drain or affording areas to a latrine, urinal, cesspool or other receptacle for filth or other polluted matter, by Corporation employees or other persons employed in the cleaning thereof or in the removal of such matter there from;
