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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(1)(i) in The M.P. Bhumi Vikas Rules, 1984

(i)Subject to the limitation of the Urban Land (Ceiling and Regulation) Act, 1976 (No. 33 of 1976), each plot shall have a minimum size/front-age corresponding to the type of development as given below :-