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State of Bihar - Section

Section 2 in The Court-fees (Bihar Amendment) Act, 1977

2. Insertion of new Chapter V-A in Act VII of 1870.

- After Chapter V of the Court-fees Act, 1870 (Act VII of 1870) (hereinafter referred to the said Act) the following Chapter and Section shall be inserted, namely:-"Chapter V-A.-Levy of Additional Surcharge.