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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 22 in The Industrial Finance Corporation Act, 1948

22. [ Deposits with the Corporation .-The Corporation may accept deposits repayable after the expiry of a period which shall not be less than twelve months from the date of the making of the deposit on such terms and conditions as may, generally or specially, be approved by the Development Bank. ]