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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Odisha - Subsection

Section 56(1)(b) in The Orissa Ayurvedic Medicine Act, 1960

(b)the fees to be charged for courses of study in such institutions and for admission to the examinations, degrees, diplomas and certificates of the Faculty :