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[Cites 0, Cited by 0] [Section 128(4)] [Section 128] [Entire Act]

Union of India - Subsection

Section 128(4)(viii) in The Central Motor Vehicles Rules, 1989

(viii)emergency exist may be provided in the form of a window with breakable glass. In such cases, a suitable device shall be provided at a convenient place to break open the glass in the event of an emergency.]